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State of Punjab - Section

Section 25 in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

25. Change in address intimation.

- A change in address will be entertained only if received before the commencement of the examination. Where there are External and Internal Examiners, the Internal Examiner must also inform his External Examiner and vice-versa about the change in their address under intimation to the Registrar by name. The examiners are further requested to inform the postal authorities about such changes. The examiners are, however, requested not to change their address after the date of commencement of the examination till the date of submission of answer-books and award-lists.The examiners shall always mention the identity Number, subject and paper while corresponding with the office of the Council.