Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 278] [Entire Act] State of Assam - Subsection Section 278(ii) in The Assam Excise Rules, 2016 (ii)import or possess any newspaper, journal, periodical etc. if they contain advertisement of liquor or of any preparation of intoxicating liquor.
