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State of Chattisgarh - Section

Section 1 in The Chhattisgarh Public Services (Promotion) Rules, 2003

1. Short title and commencement.

(1)These rules may be called the Chhattisgarh Public Services (Promotion) Rules, 2003.
(2)They shall come into force from the date of their publication in the "Chhattisgarh Gazette".