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Union of India - Section

Section 45 in The Railway Protection Force Rules, 1987

45. Recruitment.

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45.1Direct recruitment to the Force shall be made at the level of Constables, Sub-Inspectors and Assistant Commandants and all other posts shall be filled in bypromotion or through a limited departmental compensation from amongst the eligibleenrolled members of the Force or by taking personnel on deputation in accordancewith these rules.
45.2The [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] concerned shall work out each year rhenumber of vacancies I each rank shall take steps to fill them up in accordance withthese rules.
45.3The procedure for filing up these posts and other matters not soecially for inthese shall be such as may be specified in the Directives.