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[Cites 0, Cited by 0] [Section 89(2)] [Section 89] [Entire Act]

State of Rajasthan - Subsection

Section 89(2)(v) in Rajasthan Panchayati Raj Act, 1994

(v)[ Prabodhak and Senior Prabodhak.] [Added Rajasthan Panchayati Raj (Amendment) Act, 2008 published in Rajasthan Gazette Extraordinary Part IV-A dated 5.4.2008.]