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State of Bihar - Section

Section 11 in Secretary, Bihar Gram Katchahry (Employment, Service Conditions and Duties) Rules, 2007

11. Disciplinary action.

- In case of being absent, not marking his/her presence in time and negligence of duties, corrupt practices, mental insolvency, the Sarpanch or in his/her absence the Up-Sarpanch of the Gram Katchahry may initiate disciplinary action. The final decision with respect to the disciplinary action will be taken by the committee mentioned in para 6(6) of these Rules. The appropriate action will be taken by the Sarpanch/Up-Sarpanch of the concerned Gram Katchahry in the light of the decisions taken by the said committee.