Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 74 in The M.P. Nagarpalika Nirvachan Niyam, 1994

74. Declaration and return of election.

- The Returning Officer shall then complete and certify the declaration-cum-return of election in Form 23 and send two signed copies thereof to the District Election Officer, one for his record and the other for onward transmission to the Election Commission.