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[Cites 0, Cited by 0] [Section 929] [Entire Act]

Bengal Presidency - Subsection

Section 929(c) in Police Regulations, Bengal , 1943

(c)Wearing of swords with undress uniform. - Except on formal occasions, such as the arrival or departure of a high official, or when in command of a force of police, swords will not ordinarily be worn with undress uniform. If the sword is not worn, the sword frog shall be detached from the belt.