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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2)(a) in The Orissa Kendu Leaves (Control of Trade) Rules, 1962

(a)the leaves shall be transported only by the routes specified in the permit and shall be produced at such place or places as may be specified therein for check :