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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(5)(ii) in Indian Institute of Public Health Gandhinagar Act, 2015

(ii)to review the decisions of other authorities of the University in case they are not in conformity with the provisions of this Act, or the regulations made under this Act;