Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 262] [Entire Act]

State of Jharkhand - Subsection

Section 262(a) in Jharkhand Municipal Act, 2011

(a)"Chairperson" means the Chairperson of the State Commission;