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State of Odisha - Section

Section 24J in The Orissa Agricultural Produce Markets Rules, 1958

24J.

(1)The licensee shall maintain and display daily rates and arrivals of all agricultural produce arriving at the market and exhibit the same in Oriya, Hindi and English at a conspicuous place.
(2)The licensee shall also obtain and exhibit in the market the latest rates of different commodities prevailing in the Regulated Market within whose jurisdiction the private market is situated.