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[Cites 0, Cited by 0] [Section 24J] [Entire Act]

State of Odisha - Subsection

Section 24J(1) in The Orissa Agricultural Produce Markets Rules, 1958

(1)The licensee shall maintain and display daily rates and arrivals of all agricultural produce arriving at the market and exhibit the same in Oriya, Hindi and English at a conspicuous place.