Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act] State of Gujarat - Subsection Section 12(2)(a) in The Gujarat Diseases of Animals (Control) Act, 1963 (a)cause a copy of the order passed by him under sub-section (1) to be exhibited prominently in the infected place in the regional language of the locality;