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State of Jammu-Kashmir - Section

Section 108ZM in Jammu and Kashmir Panchayati Raj Rules, 1996

108ZM. Clarification and Additional Instructions by the Election Authority.

- The Election Authority shall wherever it considers just and necessary give clarification and additional instructions on the matters not covered under these rules for the smooth conduct of the elections.[Chapter-VIII-B] [Inserted by Notification No. S.O. 316, dated 17.10.2020.] Election of Chairperson and Vice-Chairperson of District Development Council