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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(vii) in Andhra Pradesh Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning Courses Common Entrance Test Rules, 2007

(vii)One Principal of a Private Engineering including Technology/Pharmacy/ Architecture and Planning College, which opts to be governed by the PGECET, to be nominated by the Competent Authority for each academic year by turn.