[Cites 0, Cited by 0]
[Entire Act]
State of Chattisgarh - Section
Section 3 in Shiksha Samman Puraskar Niyam, 2005
3. Jury.
- There shall be a jury for selection of persons eligible for the awards. The membership of the Jury shall be as follows : -| 3.1 | One well known educationist nominated by theState Government | Chairperson |
| 3.2 | Chairman Chhattisgarh Board of Secondary | Education Member |
| 3.3 | Director State Council of Education Research andTraining | Member |
| 3.4 | Principal College of Education Raipur | Member |
| 3.5 | Director Public Instructions (Teacher Welfare) | Member Secretary |