Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 3 in Shiksha Samman Puraskar Niyam, 2005

3. Jury.

- There shall be a jury for selection of persons eligible for the awards. The membership of the Jury shall be as follows : -
3.1 One well known educationist nominated by theState Government Chairperson
3.2 Chairman Chhattisgarh Board of Secondary Education Member
3.3 Director State Council of Education Research andTraining Member
3.4 Principal College of Education Raipur Member
3.5 Director Public Instructions (Teacher Welfare) Member Secretary