Section 26(2) in Tamil Nadu Khadi and Village Industries Board Act, 1959
(2)The programme shall contain-(a)particulars of the scheme which the Board proposes to execute whether in part or in whole during the next year;(b)particulars of any work which the Board proposes to execute or any undertaking which the Board proposes to organize during the next year for the purpose of performing its functions under this Act; and(c)such other particulars as may be prescribed.
