Section 26(2)(b) in Tamil Nadu Khadi and Village Industries Board Act, 1959

[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(2)(b) in Tamil Nadu Khadi and Village Industries Board Act, 1959

(b)particulars of any work which the Board proposes to execute or any undertaking which the Board proposes to organize during the next year for the purpose of performing its functions under this Act; and

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State of Tamilnadu - Subsection

Section 26(2)(b) in Tamil Nadu Khadi and Village Industries Board Act, 1959