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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Telangana - Subsection

Section 35(1)(d) in Jawaharlal Nehru Technological Universities Act, 2008

(d)occupy or use such property, otherwise than in accordance with the rules or other provisions made therefor by the University or other Authority concerned.