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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(2) in Bihar Commercial Taxes Department Field Auditors Cadre Rules, 2009

(2)On completion of duration (Kalawadhi) determined by the Department of Personnel and Administrative Reforms, Bihar, Patna, from time to time promotions will be considered from one grade to another.