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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1) in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

(1)The strength of the service and of each category of posts therein both permanent and temporary shall be such as may be determined by the Governor from time to time.