Section 2 in The Goa, Daman and Diu Registration of Tourist Trade Rules, 1985
2. Definitions.
- In these rules, unless the context otherwise requires,-(a)"Act" means the Goa, Daman and Diu Registration of Tourist Trade Act, 1982 (10 of 1982);(b)"Form" means a form appended to these rules;(c)"Register" means the register of dealers, the register of travel agents or the register of hotel-keepers, as may be relevant in the context under these rules;(d)"Section" means a section of the Act.(e)All words used but not defined herein shall have the meanings respectively assigned to them in the Act.
