Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(c) in The Goa, Daman and Diu Registration of Tourist Trade Rules, 1985 (c)"Register" means the register of dealers, the register of travel agents or the register of hotel-keepers, as may be relevant in the context under these rules;
