Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(3) in The Orissa Staff Selection Commission Rules, 1993 (3)The Commission shall decide the rates of remuneration payable to different examiners Staff/Officers/Invigilators engaged in connection with the examination.
