Section 10 in The Orissa Staff Selection Commission Rules, 1993
10. Examination fees and remuneration to examiners.
(1)No application for admission to any examination shall be considered unless it is accompanied by a Treasury challan showing payment in the Government Treasury, the examination fees as specified in the advertisement ;Provided that the candidates belonging to Scheduled Castes and Scheduled Tribes shall not pay any such examination fee.(2)No claim for refund of the fees shall be entertained in any circumstances.(3)The Commission shall decide the rates of remuneration payable to different examiners Staff/Officers/Invigilators engaged in connection with the examination.
