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Himachal Pradesh High Court

Tirath Ram vs . State on 13 May, 2025

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Tirath Ram vs. State CR No. 170 of 2022 13.05.2025 Present: Mr. Bhupinder Singh Ahuja, Advocate for the petitioner.

Mr. Sanjay Dutt Vasudeva, Deputy Advocate General, for the respondent.

Heard for some time. Thereafter, for request made by learned counsel for petitioner, matter is adjourned for continuation on 15th May, 2025.


             May 13, 2025                                 (Vivek Singh Thakur)
             (ms)                                                Judge