Section 2(57) in Greater Hyderabad Municipal Corporation Act, 1955
(57)'water connection' includes-(a)any tank, cistern, hydrant, stand-pipe, meter or tap situated on any private property and connected with a water-main or pipe belonging to the Corporation;and(b)the water-pipe connecting such tank, cistern, hydrant, stand-pipe, meter or tap with such water-main or pipe;
