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[Cites 0, Cited by 0] [Section 2(57)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(57)(a) in Greater Hyderabad Municipal Corporation Act, 1955

(a)any tank, cistern, hydrant, stand-pipe, meter or tap situated on any private property and connected with a water-main or pipe belonging to the Corporation;and