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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Sikkim - Subsection

Section 33(1) in Sikkim Shops and Commercial Establishments Act, 1983

(1)Notwithstanding anything contained in this Act, no young person shall' be required or allowed to work whether all an employee or otherwise in any establishment for more than six hours in a day.