Securities And Exchange Board Of India - Subsection
Section 32(1) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018
(1)An application for the grant of a certificate of registration as a participant shall be made to the Board in Form F of the First Schedule, through the depository in which the applicant proposes to act as a participant, shall be accompanied by the fee specified in Part A of the Second Schedule and be paid in the manner specified in Part B thereof.
