Bombay High Court
Actis Consumer Grooming Products vs Rakesh Malhotra And 6 Others on 24 November, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION NO. 423 OF 2021
Actis Consumer Grooming Products ....PETITIONER
V/S
Rakesh Malhotra And 6 Others ....RESPONDENT
WITH INTERIM APPLICATION LODGING NO. 27122 OF 2021 In Commercial Arbitration Petition 423 OF 2021 Tigaksha Metallics Pvt. Ltd. ....PETITIONER V/S Actis Consumer Grooming Products And 6 Ors.
....RESPONDENT Mr. Venkatesh Dhond Sr. Advocate with Mr. Ashish Kamat, Mr. Rajendra Barot and Ms. Anusha Jacob i/b AZB and Partners for Petitioner Ms. Anjuja Bhansali i/b Rashmikant & Partners for Respondent No. 2 and 3 Mr. Tushad Cooper Sr. Advocate with Mr. Vipul Dharmani, Mohit J. Sagar i/b Riddhi Pandit for Respondent No 4,5 and 7 CORAM : HON'BLE SHRI JUSTICE A. K. MENON J DATE : 24th November, 2021 P.C. :
By consent S. O. to 02/12/2021 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 25/11/2021 ::: Downloaded on - 26/11/2021 02:21:11 :::