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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(8) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(8)
(a)As soon as the registration number as member is issued to the Handicraft Artisans 'Identity Card' affixing his photograph shall also be issued to him in Form No. 7 by the Chief Executive Officer ;
(b)In the event of lose or damage of the Identity Card, the member shall immediately intimate the same to the Chief Executive Officer requesting him to issue a duplicate thereof. After conducting such inquiry, if the Chief Executive Officer is satisfied, he may issue a duplicate Identity Card to the member.