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[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(8)(a) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(a)As soon as the registration number as member is issued to the Handicraft Artisans 'Identity Card' affixing his photograph shall also be issued to him in Form No. 7 by the Chief Executive Officer ;