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[Cites 0, Cited by 0] [Section 331] [Entire Act]

State of Bihar - Subsection

Section 331(2) in Bihar Board's Miscellaneous Rules, 1958

(2)Form of certificate of the Treasury Officer.Certified that the stock of cheque books shown in this return to be in hand on the................ 20................... has been duly verified and found correct and that the sale-proceeds as shown in it have been deposited into the treasury.
(Sd.)Clerk-in-charge of cheque books. (Sd.)Treasury Officer