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State of Bihar - Section
Section 331 in Bihar Board's Miscellaneous Rules, 1958
331. The stock of saleable forms and cheque books.
- The stock of saleable forms and cheque books in all offices subordinate to the Board should be verified once in every six months, the saleable forms by the Deputy Collector or other officer-in-charge of the Nazarat and the cheque books by the Treasury Officer who should also verify that the sale proceeds of the saleable forms and cheque books sold during the period have been deposited into the treasury. The certificates in the forms noted below should be annexed by the officers concerned to the half-yearly return of saleable forms and cheque books submitted to the Press and Forms Department, Bihar:-| (Sd.)Nazir | (Sd.)Deputy Collector or otherOfficer-in-Charge of the Nazarat |
| (Sd.)Clerk-in-charge of cheque books. | (Sd.)Treasury Officer |