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State of Odisha - Section

Section 11 in The Orissa Subordinate Correctional Service Rules, 1992

11. Selection Committee.

(1)There shall be a Selection Committee for selection of suitable candidates for appointment by promotion with the following members :
1. Inspector-General of Prison ... Chairman
2. Joint Secretary (Jails) and in his absence Deputy Secretary(Jails) of Home Department ... Member
3. Deputy Inspector-General of Prison ... Member-Secretary
(2)On receipt of intimation from the appointing authority the respective Heads of Offices shall recommend names of eligible ministerial officers having the requisite qualification and experience etc., to the I.G. of Prisons.
(3)The Member-Secretary of the Committee shall prepare the consolidated list of the eligible officers from out of the list of candidates recommended under Sub-rule (2) and place their up-to-date confidential character rolls together with three attested copies of each of the same Service Books and other required documents before the Committee.
(4)The consolidated list shall be prepared on the basis of the total length of their continuous service in different grades rendered in offices mentioned in Sub-rule (a) of Rule 9.