Section 11(1) in The Orissa Subordinate Correctional Service Rules, 1992

[Cites 0, Cited by 0] [Section 11] [Entire Act]

(1)There shall be a Selection Committee for selection of suitable candidates for appointment by promotion with the following members :

1.	Inspector-General of Prison	...	Chairman
2.	Joint Secretary (Jails) and in his absence Deputy Secretary(Jails) of Home Department	...	Member
3.	Deputy Inspector-General of Prison	...	Member-Secretary

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