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[Cites 0, Cited by 0] [Section 2(33)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(33)(c) in Andhra Pradesh Panchayat Raj Act, 1994

(c)the drains attached to any such road, public bridge or cause-way, and the land, whether covered or not by any pavement, verandah or other structure, which lies on either side of the roadway upto the boundaries of the adjacent property, whether that property is private property or property belonging to Government;