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State of Jammu-Kashmir - Section

Section 90 in The Jammu and Kashmir Panchayati Raj Rules, 1996

90. Consideration of Panchayat Budget.

(1)When budget is prepared as required under rule 89 the Panches and Sarpanch shall call a [Halqa Majlis] [Substituted vide SRO-262 dated 12-7-1999.] for discussing the budget programme of works proposed for the next financial year.
(2)At least 20 days notice shall be given for calling a meeting of Halqa Majli's.
(3)The notice shall be displayed prominently at ten or more conspicuous places in a Panchayat area and publicity therefor shall be given by beat of drum.