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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 90(1) in The Jammu and Kashmir Panchayati Raj Rules, 1996

(1)When budget is prepared as required under rule 89 the Panches and Sarpanch shall call a [Halqa Majlis] [Substituted vide SRO-262 dated 12-7-1999.] for discussing the budget programme of works proposed for the next financial year.