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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(a) in The Port Of New Mangalore (Goods In Transit) Rules, 1976

(a)All cargo except salvaged goods-
(i)Six days (excluding Sundays and Port holidays) from the actual date of receipt of the goods in the transit area.
(ii)From the date the vessel is berthed for working cargo to the date the vessel completes loading.