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Union of India - Section

Section 13 in The Port Of New Mangalore (Goods In Transit) Rules, 1976

13. Free days.

- Free days for export cargo shall be admissible as follows:
(a)All cargo except salvaged goods-
(i)Six days (excluding Sundays and Port holidays) from the actual date of receipt of the goods in the transit area.
(ii)From the date the vessel is berthed for working cargo to the date the vessel completes loading.
(b)Salvaged goods-Three days (excluding Sundays and Port holidays) from the date on which the goods were actually salvaged.