Himachal Pradesh High Court
Aishwarya Thakur & Ors vs . State Of Hp & Anr. on 18 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Aishwarya Thakur & ors Vs. State of HP & anr.
CWPs No. 1393 of 2022 & .
2606 of 2022 CWP No. 1393 of 2022 18.7.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioners.
Mr. Ajay Vaidya, Senior Addl. A.G., for the respondents.
r to CWP No. 2606 of 2022 Mr. Vinod Chauhan, Advocate, for the petitioners.
Mr. Ajay Vaidya, Senior Addl. A.G., for the respondents.
CWP No. 1393 of 2022 In terms of order dated 20.5.2022, affidavit on behalf of respondents is stated to have been filed in the Registry. The same be placed on record.
List on 25.7.2022 before the appropriate Bench.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge July 18, 2022 (kalpana) ::: Downloaded on - 18/07/2022 20:04:51 :::CIS