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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(iii) in A.P. Farmers Organisation Rules, 1997

(iii)A General Body meeting shall be held on receipt of a direction to do so from the Government or from the Commissioner, or by the next higher tier of the Farmers Organisation in respect of matters relating to urgent public importance and for any specific purpose.