Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 10 in A.P. Farmers Organisation Rules, 1997

10. The General Body Meetings.

- (i) The General Body shall meet at least twice in a year, once before the Kharif and once before the Rabi season. The meetings shall be presided over by the Chairman, President and in his absence [Vice-Chairman (or) vice-President] [Added as per G.O.Ms.No.53, datedt 11-4-2008.] as the case may be.
(ii)The General Body may also be called at any time by the President or Managing Committee members through a majority resolution or by Members of the Organisation through a requisition signed by not less than 1/3rd of the Members with voting rights.
(iii)A General Body meeting shall be held on receipt of a direction to do so from the Government or from the Commissioner, or by the next higher tier of the Farmers Organisation in respect of matters relating to urgent public importance and for any specific purpose.