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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(a) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(a)The bodies entitled to nominate or elect representatives on the Board shall be invited by the Registrar to do so within a reasonable time not ordinarily exceeding eight weeks from the date on which he issues such invitations and the same procedure shall be followed for filling casual vacancies on the Board.