Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(2)The vacancies so reserved for promotion shall be filled in by seniority-cum-merit and merit.