Himachal Pradesh High Court
Hari Ram vs . Badari Prashad & Ors A/W Connected ... on 11 July, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Hari Ram vs. Badari Prashad & Ors a/w connected matter .
Cr. Appeal No.217 of 2015 a/w Cr. Appeal No.228 of 2014 11.07.2022 Present Ms. Tim Saran, Advocate for the appellant in Cr. Appeal No.217 of 2015.
Mr. Lakshay Parihar, Advocate vice Ms. Sheetal Vayas, Advocate, for respondents No.1 to 3 in Cr. Appeal No.217 of 2015 and for the appellants In Cr. Appeal No.228 of 2014.
Mr. Sudhir Bhatnagar and Mr. Narender Guleria, Additional Advocate Generals with Mr. Sunny Dhatwalia, rAssistant Advocate General, for the respondent-State, in both the appeals.
Since original counsel representing respondents No.1 to 3 in Criminal Appeal No.217 of 2015 and for the appellants in Cr.
Appeal No.228 of 2014 had to leave the Court abruptly on account of some urgency, prayer has been made on her behalf for an adjournment. Prayer allowed as not opposed. List after four weeks.
(Sandeep Sharma) Judge 11th July, 2022 (shankar) ::: Downloaded on - 11/07/2022 20:07:01 :::CIS