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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(1) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(1)All the Government Seats shall be filled in on the basis of merit list prepared by the Admission Committee constituted under Section 4 of the Act, for admissions to the First Year of the Engineering and Technology Courses.